TARLOK SINGH CHAUHAN, . AJAY MOHAN GOEL
48 recorded High Court judgment(s) · 2016–2022
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 48 |
Disposal nature
| Disposed Off | 39 |
| Dismissed | 4 |
| Allowed To be withdrawn | 3 |
| Dissmiss For Default/Non-Prosecution | 1 |
| Allowed | 1 |
Recent judgments
- SARITA KUMARI v. DEVI SARAN NEGI AND ANR — Himachal Pradesh High Court (2022-12-16)
- ASHISH PATHANIA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-12-02)
- SHYAM LAL v. HRTC AND ORS — Himachal Pradesh High Court (2022-12-02)
- KIRAN KUMARI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-12-02)
- SOHAN SINGH v. HRTC AND ORS — Himachal Pradesh High Court (2022-12-02)
- COURT ON ITS OWN MOTION v. STATE OF HP — Himachal Pradesh High Court (2021-06-04)
- SHRI RAMLEELA DASHAHRA COMMITTEE v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-09-28)
- AJAY KAUSHAL v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2018-09-28)
- SARITA KUMARI v. UNION OF INDIA — Himachal Pradesh High Court (2018-09-28)
- BUSHAHR TAXI OPERATORS UNION v. STATE OF HP — Himachal Pradesh High Court (2018-09-28)
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