TARLOK SINGH CHAUHAN, ACTING , . VIRENDER SINGH
398 recorded High Court judgment(s) · 2014–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 398 |
Disposal nature
| Disposed Off | 388 |
| Dismissed | 6 |
| Allowed | 2 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 1 |
| Dismissed/Rule Discharged | 1 |
Recent judgments
- ROOP LAL SHARMA v. HIMACHAL PRADESH UNIVERSITY — Himachal Pradesh High Court (2023-05-29)
- DEEPAK KUMAR v. HRTC AND ANOTHER — Himachal Pradesh High Court (2023-05-29)
- SHIV RAM v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-05-29)
- DHANI RAM v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-05-29)
- KUNDAN SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-05-29)
- VIRENDER SINGH v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-05-29)
- GANESH KUMAR v. HIMACHAL PRADESH UNIVERSITY — Himachal Pradesh High Court (2023-05-29)
- M/S SHRI MUKTESHWAR MINERALS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-05-29)
- JANAM SINGH v. THE STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2023-05-29)
- AJAY KAPOOR AND ORS v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-05-29)
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