TARLOK SINGH CHAUHAN, ACTING , . SATYEN VAIDYA
888 recorded High Court judgment(s) · 2021–2024
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 888 |
Disposal nature
| Disposed Off | 789 |
| Dismissed | 53 |
| Dismissed as withdrawn | 20 |
| Allowed | 17 |
| (unspecified) | 4 |
| Allowed To be withdrawn | 2 |
| Partly Allowed | 2 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 1 |
Recent judgments
- COURT ON ITS OWN MOTION v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-12-24)
- STATE OF HP AND OTHERS v. SURINDER AND OTHERS — Himachal Pradesh High Court (2024-12-24)
- KAUSHALYA DEVI v. HPU AND OTHERS — Himachal Pradesh High Court (2024-12-24)
- MUNISH JAIN v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-12-24)
- COURT ON ITS OWN MOTION v. STATE OF HP AND ORS — Himachal Pradesh High Court (2024-12-24)
- STATE OF HP AND OTHERS v. GANGA RAM — Himachal Pradesh High Court (2024-12-24)
- HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED v. KUNDAN HYDRO (LUNI) PRIVATE LIMITED AND ANOTHER — Himachal Pradesh High Court (2024-12-24)
- GIAN SINGH v. STATE OF HP and ORS — Himachal Pradesh High Court (2024-12-24)
- DHEERAJ KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-12-24)
- M/S CORPORATE CARE AND ANOTHER v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-12-24)
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