TARLOK SINGH CHAUHAN, ACTING
25 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 25 |
Disposal nature
| Disposed Off | 20 |
| Dismissed as withdrawn | 4 |
| Compromised. | 1 |
Recent judgments
- DIVISIONAL MANAGER HPSFDCL v. SEEMA SOOD AND OTHERS — Himachal Pradesh High Court (2024-12-20)
- M/S AISHWARYA HEALTHCARE v. M/S RAVINS INDIA AND ANOTHER — Himachal Pradesh High Court (2024-12-20)
- MAN SINGH v. STATE OF HP AND ANR — Himachal Pradesh High Court (2024-12-20)
- TEK CHAND v. THE STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2024-12-20)
- DIVISIONAL MANAGER HPSFDCL v. SEEMA SOOD AND OTHERS — Himachal Pradesh High Court (2024-12-20)
- M/s AS ENTERPRISE v. PROJECT MANAGER (PIU) IDIPT-HP HPTDB — Himachal Pradesh High Court (2024-12-20)
- RAMESH VIJ v. THE CHIEF EXECUTIVE OFFICER HPBSMDA AND ANOTHER — Himachal Pradesh High Court (2024-12-20)
- RAJNEESH KATNA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-12-13)
- BHUPINDER PAL MAHAJAN v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2024-12-13)
- RAJINDER SINGH MEHTA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-12-13)
Lex