TARLOK SINGH CHAUHAN
6,908 recorded High Court judgment(s) · 2007–2025
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 6908 |
Disposal nature
| Disposed Off | 3669 |
| DISPOSED OFF | 1092 |
| Allowed | 1036 |
| Dismissed | 714 |
| Allowed To be withdrawn | 84 |
| REMANDED | 60 |
| OTHERS DISPOSED OFF | 33 |
| ALLOWED | 30 |
Recent judgments
- SHER SINGH (DECEASED THROUGH LRs MANAK CHAND AND ANOTHER) v. COLLECTOR LAND ACQUISITION NHAI AND OTHERS — Himachal Pradesh High Court (2025-07-18)
- ASHWANI KUMAR SHARMA v. C.K.MATHEW — Himachal Pradesh High Court (2025-07-11)
- NHAI v. SITA RAM AND ANOTHER — Himachal Pradesh High Court (2025-07-11)
- ASHWANI KUMAR SHARMA v. C.K.MATHEW — Himachal Pradesh High Court (2025-07-11)
- JITENDER KUKREJA v. SANJAY SOOD AND OTHERS — Himachal Pradesh High Court (2025-07-11)
- MAHINDER SINGH v. DILA RAM — Himachal Pradesh High Court (2025-07-04)
- LAJYA DEVI AND OTHERS v. SATISH KUMAR AND OTHERS — Himachal Pradesh High Court (2025-06-20)
- RAMESH CHAND v. OM RAJ — Himachal Pradesh High Court (2025-05-30)
- RANI AND OTHERS v. SURENDER KAUR AND OTHERS — Himachal Pradesh High Court (2025-05-23)
- MADAN GOPAL v. KRISHAN GOPAL — Himachal Pradesh High Court (2025-05-22)
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