LexTARLADA RAJASEKHAR RAO
7,006 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 7006 |
Disposal nature
| DISPOSED OF NO COSTS | 2681 |
| DISMISSED AS INFRUCTUOUS | 1052 |
| DISMISSED AS NON PROSECUTION | 747 |
| CLOSED NO COSTS | 723 |
| WITHDRAWN | 574 |
| DISMISSED NO COSTS | 559 |
| ALLOWED NO COSTS | 282 |
| DISMISSED | 270 |
Recent judgments
- NR ACADEMY OF SCIENCES v. UNION OF INDIA — Andhra Pradesh High Court (2026-05-07)
- JAMPALA TULASAMMA v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
- KASANI SESHAGIRIRAO v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
- INTEGRAL TRADING AND LOGISTICS v. THE BOARD OF TRUSTEES OF VISAKHAPATNAM PORT AUTHORITY (VPA) — Andhra Pradesh High Court (2026-05-07)
- M/S INTEGRAL TRADING AND LOGISTICS v. THE BOARD OF TRUSTEES OF VISAKAPATNAM PORT AUTHORITY — Andhra Pradesh High Court (2026-05-07)
- Kallugolla Nagabhushanam v. The Principal Sectary Revenue Department, — Andhra Pradesh High Court (2026-05-07)
- VARIDIREDDY SUDHAKAR REDDY v. UNION OF INDIA — Andhra Pradesh High Court (2026-05-07)
- INTEGRAL TRADING AND LOGISTICS v. THE BOARD OF TRUSTEES OF VISAKHAPATNAM PORT AUTHORITY (VPA) — Andhra Pradesh High Court (2026-05-07)
- M/s. Vijaya Geetha Oil Company v. The Union of India — Andhra Pradesh High Court (2026-05-07)
- RAKSHIT PATNANA v. THE UNION OF INDIA — Andhra Pradesh High Court (2026-05-07)