TARA VITASTA GANJU

409 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• KANPUR FLOWERCYCLING PRIVATE LIMITED v. M/S SARATHI INTERNATIONAL INC — Karnataka High Court (2026-06-04)
• UNITED INDIA INSURANCE COMPANY LIMITED v. SRI MALYADRI M — Karnataka High Court (2026-06-01)
• SRI D ARUN REDDY v. LATE SRI MUNI REDDY — Karnataka High Court (2026-06-01)
• SRI. B.C. RAJANNA v. SRI. M. SHAMANNA — Karnataka High Court (2026-04-17)
• SRI ABHISHEK M JAIN v. SRI RAMANA REDDY E — Karnataka High Court (2026-04-16)
• SRI VENKATAPPA @ VENKAKTESHAPPA v. RELIANCE GENERAL INSURANCE CO LTD — Karnataka High Court (2026-04-16)
• SHANKAR K v. MARCEL WILFRED BARNES — Karnataka High Court (2026-04-16)
• SRI.K.MOHAN v. SRI.ANANDA — Karnataka High Court (2026-04-16)
• RAVI P K v. SANTHOSH — Karnataka High Court (2026-04-16)
• MANJUNATHA v. KUMAR S R — Karnataka High Court (2026-04-16)