TARA VITASTA GANJU

1,563 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• PAWAN KUMAR v. GURPREET AND ORS — Delhi High Court (2025-10-13)
• SMT ARVIND SINGH v. MUNICIPAL CORPORATION OF DELHI AND ANR — Delhi High Court (2025-10-10)
• MR. ATUL NATH v. ASHOK MANUFACTURING COMPANY PRIVATE LIMITED & ORS. — Delhi High Court (2025-10-10)
• MOHD. MIYAN ZAIDI v. SH. FIROZ HAIDER & ORS. — Delhi High Court (2025-10-10)
• SUCHIT PRASAD JAIN v. NEERAJ PURI — Delhi High Court (2025-10-10)
• JASBIR SINGH & ANR. v. NCT OF DELHI & ORS. — Delhi High Court (2025-10-10)
• RAKESH SHARMA v. VIKRAM SARASWAT — Delhi High Court (2025-10-10)
• THE CHAIRMAN CENTRAL BOARD OF SECONDARY EDUCATION v. SHRI S P RANA — Delhi High Court (2025-10-10)
• KAILASH v. SANDEEP & ORS (UNITED INDIA INSURANCE COMPANY LTD) — Delhi High Court (2025-10-09)
• EAGLE HUNTER SOLUTIONS LTD v. KULDEEP CHATURVEDI — Delhi High Court (2025-10-09)