TAPEN SEN
96 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 96 |
Disposal nature
| DISPOSED OF | 54 |
| DISMISSED | 31 |
| ALLOWED | 11 |
Recent judgments
- UNION OF INDIA AND ORS v. SWARAN SINGH(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
- UNION OF INDIA AND ORS v. RULDU RAM(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
- UNION OF INDIA v. RAM LAL(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
- UNION OF INDIA AND ORS v. GURCHARANSINGH(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
- UNION OF INDIA AND ORS v. HARNAM SINGH(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
- UNION OF INDIA AND ORS v. THURU DIN(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
- UNION OF INDIA AND ORS v. SWARAN SINGH(STRUCTURE MATTER) — Punjab & Haryana High Court (2016-12-12)
- BALDEV SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-07-21)
- PARKASH CHAND v. STATE OF PB. — Punjab & Haryana High Court (2016-07-11)
- STATE OF HRY. v. IMRAT LAL ETC. — Punjab & Haryana High Court (2016-05-30)
Lex