TAPABRATA CHAKRABORTY, TIRTHANKAR GHOSH
1,212 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 1212 |
Disposal nature
| ALLOWED | 427 |
| REJECTED | 392 |
| DISPOSED | 139 |
| DISMISSED AS NOT PRESSED | 118 |
| DISMISSED | 38 |
| DISMISSED FOR NON PROSECUTION | 36 |
| PARTLY ALLOWED | 36 |
| DISMISSED FOR DEFAULT | 12 |
Recent judgments
- MEHEBUB ALAM @ LITON SK v. State of West Bengal — Calcutta High Court (2021-10-04)
- SHIBU MANDAL v. STATE OF WEST BENGAL AND ANOTHER — Calcutta High Court (2021-04-28)
- ANOYARA BIBI v. State of West Bengal — Calcutta High Court (2021-04-28)
- JHANTU DOLUI v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-28)
- ASIF HOSSAIN@BIKI@BIKI SK v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-28)
- DEBASISH BAR v. State of West Bengal — Calcutta High Court (2021-04-28)
- EZAZUL ISLAM v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-27)
- MINA BEGUM AND ORS. v. State of West Bengal — Calcutta High Court (2021-04-27)
- RAMJAN BARATI AND ORS v. State of West Bengal — Calcutta High Court (2021-04-27)
- DIPENDRA NARAYAN DUTTA AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-04-27)
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