TAPABRATA CHAKRABORTY, SUVRA GHOSH

247 recorded High Court judgment(s) · 2007–2021

Courts

Disposal nature

Recent judgments

• NEMAI MONDAL @ BAPI v. State of West Bengal — Calcutta High Court (2021-07-23)
• JANGAL SK @ AZIZ SK v. State of West Bengal — Calcutta High Court (2021-07-23)
• SHTABDI KUNDU @ CHOWDHURY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-07-23)
• PARAMJIT KUMAR v. State of West Bengal — Calcutta High Court (2021-07-23)
• ROZINA SEKH @ KHUSBU v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-07-23)
• RANJIT SHAW v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-22)
• MD MINARUL ISLAM @ MINA v. State of West Bengal — Calcutta High Court (2021-07-22)
• DIPEN SK v. State of West Bengal — Calcutta High Court (2021-07-22)
• SANJAY DAS v. SUPERINTENDENT OF CUSTOMS,SPECIAL INVESTIGATION BRANCH — Calcutta High Court (2021-07-22)
• SUKUMAR GANTAIT v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-07-22)