LexTAPABRATA CHAKRABORTY, SUGATO MAJUMDAR
2,094 recorded High Court judgment(s) · 2001–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 2094 |
Disposal nature
| ALLOWED | 721 |
| REJECTED | 479 |
| DISMISSED FOR DEFAULT | 465 |
| DISMISSED AS NOT PRESSED | 145 |
| DISMISSED | 119 |
| DISPOSED | 104 |
| PARTLY ALLOWED | 23 |
| DISMISSED AS INFRUCTUOUS | 14 |
Recent judgments
- KURBAN ALI MONDAL & ANR v. STATE OF WEST BENGAL — Calcutta High Court (2024-01-03)
- CHIMU SARDER @ CHIMU SARDAR v. STATE OF WEST BENGAL — Calcutta High Court (2024-01-03)
- LODHAI SARDER v. STATE OF WEST BENGAL — Calcutta High Court (2024-01-03)
- SANJAY SIL & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-05-17)
- METRO EMPORIUM LLP & ANR v. THE BOARD OF TRUSTEES, KOLKATA PORT TRUST & ORS — Calcutta High Court (2022-05-17)
- ANUPAM CHAKRABORTY @ ANUPAM CHAKRABORTTY & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-05-17)
- THE BOARD OF TRUSTEES, KOLKATA PORT TRUST & ANR v. METRO EMPORIUM LLP & ORS — Calcutta High Court (2022-05-17)
- AJIT MONDAL v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-05-17)
- SUKUMAR MUKHERJEE v. UNION OF INDIA & ORS. — Calcutta High Court (2022-05-17)
- RAMEN MALAKAR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-05-17)