TAPABRATA CHAKRABORTY, SUBHASIS DASGUPTA
175 recorded High Court judgment(s) · 2007–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 175 |
Disposal nature
| DISMISSED FOR DEFAULT | 71 |
| DISPOSED | 40 |
| ALLOWED | 23 |
| DISMISSED | 21 |
| REJECTED | 9 |
| DISMISSED AS NOT PRESSED | 8 |
| PARTLY ALLOWED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- SIMA @SEEMA BAKSHI CHAKRABORTY v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-26)
- JAHANARA @ JAHANUR BIBI v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-25)
- ABDUL MONDAL v. State of West Bengal — Calcutta High Court (2021-08-25)
- SHIBU GHOSH @ HOI GHOSH v. State of West Bengal — Calcutta High Court (2021-08-23)
- SAINIK SK. v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-23)
- JAMES KEVIN EDWARD NIGERIAN NATIONAL v. Union of India — Calcutta High Court (2021-08-23)
- NAZMUL HASSAN v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-19)
- BARUN KUMAR SAMANTA AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-19)
- RAFIQE ANSARI AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-19)
- JAMIL AKHTAR @ MD. JAMIL AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-19)
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