TAPABRATA CHAKRABORTY, SHAMPA SARKAR
105 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 105 |
Disposal nature
| ALLOWED | 55 |
| REJECTED | 25 |
| DISMISSED AS NOT PRESSED | 13 |
| DISMISSED | 4 |
| DISPOSED | 3 |
| PARTLY ALLOWED | 2 |
| DISMISSED FOR NON PROSECUTION | 2 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- SRIMANTA BHUNYA @ SRIMANTA BHUNIA AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
- ABHIJIT BASAK@AVIJIT BASAK@ABHISHEK BASAK v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
- MOTIBUL BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
- TAHIDUR RAHAMAN@KHAN v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
- MD ANOWAR HOSSAIN@ANOWAR v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
- RAJESH KHAN v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
- SEKH FAJAL @ FAJAL SEKH AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
- NILMADHAB CHOWDHURY AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
- TAHIDUR RAHAMAN@KHAN v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
- MD ASHFAQ@ASFAQ v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
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