TAPABRATA CHAKRABORTY, RAJA BASU CHOWDHURY

255 recorded High Court judgment(s) · 2013–2025

Courts

Calcutta High Court

255

DISMISSED FOR DEFAULT	98
DISPOSED	75
DISMISSED	47
DISMISSED AS WITHDRAWN	23
DISMISSED AS NOT PRESSED	9
DISMISSED FOR NON PROSECUTION	3

PRANAV KHAITAN v. NEHA SINGHAL NEE KHAITAN — Calcutta High Court (2025-08-06)
PRANAV KHAITAN v. THE STATE OF WB AND ORS — Calcutta High Court (2025-08-06)
THE CALCUTTA STOCK EXCHANGE LIMITED v. SECURITIES AND EXCHANGE BOARD OF INDIA REPT THROUGH ITS CHAIRMAN — Calcutta High Court (2024-08-19)
SANTU MAITY AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2024-03-02)
JASHIMUDDIN MONDAL AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2024-03-02)
THE CALCUTTA STOCK EXCHANGE LIMITED & ANR v. SECURITIES AND EXCHANGE BOARD OF INDIA & ORS — Calcutta High Court (2024-02-19)
THE CALCUTTA STOCK EXCHANGE LIMITED v. SECURITIES AND EXCHANGE BOARD OF INDIA & ORS — Calcutta High Court (2024-02-19)
SHRI AKSHAY KUMAR KHAMRAI v. SRI RANJAN HAIT, LAND ACQUISITION COLLECTOR, PASCHIM MEDINIPUR — Calcutta High Court (2024-02-08)
RADHA NATH NANDY v. ANJAN KUMAR SENGUPTA LDADDITIONAL DIST AND SESSIONS JUDGE ALIPORE — Calcutta High Court (2024-02-08)
LIFE INSURANCE CORPORATION OF INDIA AND ORS v. RUPA SARKAR AND ANR — Calcutta High Court (2023-11-30)