TAPABRATA CHAKRABORTY, PRASENJIT BISWAS
51 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 51 |
Disposal nature
| ALLOWED | 27 |
| REJECTED | 13 |
| DISMISSED | 4 |
| DISMISSED AS NOT PRESSED | 4 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- FULBAR MIAH @ PHULBAR MIYA v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-21)
- BIPUL ADHIKARI v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-21)
- MANU LASKAR@MANU MOLLA v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-21)
- SUSHANTA BARMAN AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-21)
- LALITA ASUR AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-21)
- HAMIDUL HAQUE v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-20)
- DHIRAJ ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-20)
- UNION OF INDIA AND ORS v. PRITAM BISWAS — Calcutta High Court (2025-02-20)
- BAPPI ISLAM AND ORS. v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-20)
- MATIYAR @ MATIAR RAHMAN v. STATE OF WEST BENGAL — Calcutta High Court (2025-02-20)
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