TAPABRATA CHAKRABORTY, PARTHA SARATHI CHATTERJEE

1,524 recorded High Court judgment(s) · 2005–2026

Courts

Calcutta High Court

1524

DISPOSED	603
DISMISSED	462
DISMISSED FOR DEFAULT	304
DISMISSED AS WITHDRAWN	101
DISMISSED FOR NON PROSECUTION	18
ALLOWED	15
DISMISSED AS NOT PRESSED	11
DISMISSED AS INFRUCTUOUS	7

HARISH v. UNION OF INDIA AND ANR — Calcutta High Court (2026-05-21)
THE WEST BENGAL COLLEGE SERVICE COMMISSION AND ORS v. TANMOY KARAN AND ORS — Calcutta High Court (2026-05-21)
THE ORIENTAL INS CO LTD v. BIPUL DAS @ VIPLAV AND ANR — Calcutta High Court (2026-05-19)
MAHMOOD ABSINA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-19)
SAHA INSTITUTE OF NUCLEAR PHYSICS AND ORS. v. SUPRIYA GANGOPADHAY — Calcutta High Court (2026-05-18)
State Project Director Paschim Banga Sarva Shiksha Mission v. Al Khatib Shaikh and Ors. — Calcutta High Court (2026-05-14)
ARATI MAITY (DAS) v. DIBAKAR DAS AND ORS. — Calcutta High Court (2026-05-14)
AMITAVA CHAKRABORTY AND ANR v. SANJEEV KUMAR IAS SECRETARY MINSTRY OF DEFENCE AND ORS — Calcutta High Court (2026-05-14)
SHAMALI GHOSH NEE MONDAL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-13)
MOUTUSI MAL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-13)