TAPABRATA CHAKRABORTY, MD. NIZAMUDDIN

109 recorded High Court judgment(s) · 2005–2022

Courts

Disposal nature

Recent judgments

• ZAKIR SK @ JAKIR v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• MD HALAL AHMED @ HELAL AHMED AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• BIJOY MAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-01-14)
• MD SAFIKUL ISLAM MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• RASID MONDAL AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• SABITRI @ SASTA KUIRY v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• MORU MONDAL @ ASADUL SK v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• RABIUL MONDAL 2 BANAFUL @ RABIUL ISLAM v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• PRALAY BANERJEE v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• BIKASH NONIA v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)