TAPABRATA CHAKRABORTY, LAPITA BANERJI
114 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 114 |
Disposal nature
| ALLOWED | 59 |
| REJECTED | 21 |
| DISMISSED AS NOT PRESSED | 9 |
| DISMISSED AS WITHDRAWN | 7 |
| DISMISSED | 6 |
| DISPOSED | 5 |
| DISMISSED FOR NON PROSECUTION | 4 |
| PARTLY ALLOWED | 2 |
Recent judgments
- ASRAFUL BAPARI v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-09-08)
- ZAHIRUL MIYA@ZIARUL MIA v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-09-08)
- PURNA ADHIKARY AND ORS v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-09-08)
- DHIREN BARMAN v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-09-08)
- ENAMUL HAQUE v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-09-08)
- DIPTI BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-09-06)
- SUBASH ROY@SUBHASH ROY v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-09-06)
- PIJUSH BISWAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-09-06)
- BISHAL MANDAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-09-06)
- ASHIDUL HOSSAIN @ ASIDUL v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-09-06)
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