TAPABRATA CHAKRABORTY, KRISHNA RAO

26 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• MANSURA BIBI v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-27)
• MARU @ MARUF SK v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-27)
• HESAMUDDIN AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-27)
• DINABANDHU DOLOI AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-27)
• BIPLAB PODDAR v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-27)
• sahajahan ali v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-27)
• SHAMIM SHAIKH v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-27)
• RASEL SHAIKH AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-27)
• HAKIM SK. v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-01-27)
• ROHIT HALDER AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-27)