TAPABRATA CHAKRABORTY, KESANG DOMA BHUTIA
25 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 25 |
Disposal nature
| ALLOWED | 15 |
| DISPOSED AS NOT PRESSED | 3 |
| PARTLY ALLOWED | 3 |
| REJECTED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| DISMISSED | 1 |
Recent judgments
- SATYEN MANDAL AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-25)
- AJIJUR SARKAR AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-25)
- RUPA GHOSHAL v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-25)
- RAJESH SK AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-25)
- PREMKUMAR SHAW AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-25)
- CHANDRA SHEKHOR SARKAR @ OMKAR SARKAR @ OMKAR AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-25)
- RAJESH MANDAL AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-25)
- MANJUR ALAM v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-25)
- SAMIRUDDIN SK AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-01-25)
- RATAN SK AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-25)
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