TAPABRATA CHAKRABORTY, BIBEK CHAUDHURI

45 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SUNIL GHOSH @ SUNIL KR. GHOSH v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-25)
• MUNGALI SOREN @ MUNGALI HEMRAM @ MUNGLI SOREN v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-25)
• AKBAR MALLICK @ AKBOR MALLICK AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-25)
• KAMAL GOPE AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-25)
• ISHANA ROY CHOUDHURY v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-25)
• SASHANKA ADHIKARY AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-25)
• SANCHITA BISWAS AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-25)
• JOYDEB BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-25)
• ABHIJIT ADAK AND OTHERS v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-25)
• SAIDUL ISLAM @BAPPA @MD.SAIDUL AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-05-25)