TAPABRATA CHAKRABORTY, . AJOY KUMAR MUKHERJEE

202 recorded High Court judgment(s) · 2018–2022

Courts

Disposal nature

Recent judgments

• BISWANATH ORAON AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-05-13)
• RAJUFA BIBI v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-05-13)
• RAHUL MIA@ RAHUL MIAH v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-05-13)
• ASIDUL SEKH v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-05-13)
• MOKSEDUL ALAM v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-05-12)
• MD. KAMIJUDDIN v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-05-12)
• JABDUL HOSSEN @ JABDUL HOSSAIN v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-05-12)
• MD. ABEDIN @ JANAL v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-12)
• REEMAN MD. @ RIMAN MD. (HAQUE) v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-05-12)
• MAJIBAR ALI @ MOJI AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-05-12)