TAPABRATA CHAKRABORTY, ABHIJIT GANGOPADHYAY

170 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• HABIBA KHATUN v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-10-01)
• SAHIBUL ISLAM AND ORS v. State of West Bengal — Calcutta High Court (2021-10-01)
• SUBHAS KARJI AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-10-01)
• ASHUTOSH KUMAR SAH @ ASHU GUPTA @ ASHU v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-10-01)
• GOPAL NAMODAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-10-01)
• SOUMYADEEP NAHA v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2021-10-01)
• PHAJALUL HAQ @ FAJLUL HAQUE @ FAJRUL HAQUE v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-10-01)
• GANESH RAVA v. State of West Bengal — Calcutta High Court (2021-10-01)
• DIPAK BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-10-01)
• UTSAV LEPCHA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-09-30)