TAPABRATA CHAKRABORTY
744 recorded High Court judgment(s) · 2016–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 744 |
Disposal nature
| DISPOSED | 509 |
| DISMISSED | 76 |
| DISMISSED FOR DEFAULT | 74 |
| ALLOWED | 35 |
| DISMISSED AS WITHDRAWN | 15 |
| (unspecified) | 13 |
| REJECTED | 9 |
| DISMISSED AS NOT PRESSED | 6 |
Recent judgments
- SMTI. KURSHID BEGUM v. SHRI.THOMAS VARGHEESE — Calcutta High Court (2026-02-26)
- RAJU JANA v. KOUSHIK ROY DIST INSPECTOR OF SCHOOLS SECONDARY EDUCATION NORTH 24 PARGANAS AND ORS — Calcutta High Court (2026-02-26)
- SUDAN ROY AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-12-24)
- SIBEN DAS @ SIBEN CHANDRA DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-12-24)
- RAFIK ALI @ PINTU v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-12-24)
- JAHANGIR MIA AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-12-24)
- SANJIB ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-12-24)
- DIPCHAND BANIA@BISHNU v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-12-24)
- GOBINDA DEY AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-12-24)
- MOMINUL ISLAM @ RAJU v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-12-24)
Lex