T.VINOD KUMAR,PULLA KARTHIK

325 recorded High Court judgment(s) · 2022–2025

Courts

Telangana High Court

325

WITHDRAWN	106
DISMISSED	89
ALLOWED NO COSTS	45
DISPOSED OF NO COSTS	31
CLOSED NO COSTS	24
DISMISSED AS INFRUCTUOUS	19
DISMISSED AS NON PROSECUTION	9
CLOSED AS INFRUCTUOUS	1

THE STATE OF KAP,RLEP.BY SR BEFORE STAT v. M/STWIN CITIES RE/ROLLING MILLS,HYD — Telangana High Court (2025-07-04)
S.REP.S.T.A.T.HYD. v. M/S.VIMAL PAHRMA.HYD. — Telangana High Court (2025-07-04)
THE STAT.,GOVT OF PA.,HYD v. M/S.MARTOPEARL ALLOYS PVT LTD.,MEDAK — Telangana High Court (2025-07-04)
STAT,HYDERABAD v. M/S MARTAPEARL ALLAY PVT.LTD.,MEDAK — Telangana High Court (2025-07-04)
STATE OF A.P.,S.T.A.T.HYD. v. FUTNANAI STEELS PVT.LTD.SECBAD. — Telangana High Court (2025-07-04)
S.A.P., ITS S.T.A.T. HYD v. ANDHRA CEMENT LTD., KRISHNA — Telangana High Court (2025-07-04)
STATE REPRESENTATIVE,S.T.A.T.,HYD v. M/S.SRI RAMA TIMBER DEPT,HYD — Telangana High Court (2025-07-04)
THE STAT.,GOVT OF AP.,HYD v. M/S.MARTOPEARL ALLWAYS PVT LTD.,MEDAK — Telangana High Court (2025-07-04)
The Singareni Collieries Company Limited v. M/s. Ama Industries Pvt. Ltd., — Telangana High Court (2025-05-28)
Mohd.Nizam v. The State of Telangana — Telangana High Court (2025-02-24)