T.VINOD KUMAR,P.SREE SUDHA

244 recorded High Court judgment(s) · 2011–2025

Courts

Telangana High Court

244

DISMISSED	77
WITHDRAWN	41
DISPOSED OF NO COSTS	39
ALLOWED NO COSTS	38
CLOSED NO COSTS	17
DISMISSED AS INFRUCTUOUS	13
DISMISSED AS NON PROSECUTION	11
DISMISSED AS NOT PRESSED	3

J.Venkaiah v. A.Sashidhar Reddy — Telangana High Court (2025-06-09)
Dr. T. Laxminarayana v. The State of Andhra Pradesh — Telangana High Court (2025-06-09)
B.LINGAM GOUD Died per Lrs P 2 to6 v. THE SPECIAL COURT UNDER AND ANOTHER — Telangana High Court (2025-06-09)
Singoori Pandu v. The Chairman of The Special Court under A.P. Land — Telangana High Court (2025-06-09)
T.RAJENDER SINGH, RANGA REDDY DIST AND 10 OTHERS v. CHAIRMAN, SPL COURT UNDER A.P. L.G. (PRO) HYDERABAD AND 13 OTR — Telangana High Court (2025-06-09)
N.S.Uday Kumar v. Special Court for Cases Under A.P.Land Grabbing (Prohibition — Telangana High Court (2025-06-09)
G. Nageshwar Rao S/o Krishna Murthy v. The State of Telengana rep by — Telangana High Court (2025-06-09)
K.DAYANAND, RANGA REDDY DISTRICT AND 6 v. SPL.COURT UNDER THE A.P.LAND GRABBING ACT, HYD AND ANR — Telangana High Court (2025-06-09)
R. Mohan Rao Yadav S/o Mallesh v. Geedi Sudershan S/o Rajaiah — Telangana High Court (2025-06-09)
Kondam Tirupathi Reddy, v. Revenue Divisional Officer, — Telangana High Court (2025-06-09)