T.VINOD KUMAR,N.V.SHRAVAN KUMAR

39 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Zainah Khan v. State of Telangana, — Telangana High Court (2022-05-13)
• Qamar Unissa Khaled, v. The State of Telangana — Telangana High Court (2022-05-13)
• Creative Buildtech v. The Assistant Commissioner (ST) And 3 Others — Telangana High Court (2022-05-12)
• K.V. Raman Reddy v. Mandela Sri Gouri Lakshmi — Telangana High Court (2022-05-12)
• Ruksana Jabeen v. The State of Telangana — Telangana High Court (2022-05-12)
• Kolikalapuri.Malleshwary v. The State of Telangana — Telangana High Court (2022-05-12)
• Ramsha Naaz v. The State of Telangana and 2others — Telangana High Court (2022-05-12)
• Anapala Siri Chandrika v. The State of Telangana — Telangana High Court (2022-05-12)
• Shaik Haneefa v. The State of Telangana — Telangana High Court (2022-05-12)
• Uzma Afreen v. The State of Telangana — Telangana High Court (2022-05-12)