T.VINOD KUMAR,M.S.RAMACHANDRA RAO

586 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• Sri Ch. Chandraiah v. Sri G. Parameshwar — Telangana High Court (2021-09-28)
• M/s Appario Retail Private Limited, v. The Union of India, — Telangana High Court (2021-09-28)
• Dr. Kolla Prabhakar Reddy and 3 Others v. The Union of India and 5 Others — Telangana High Court (2021-09-28)
• Neeraja Pipes Pvt. Ltd. v. The Commercial Tax officer and 2 Others — Telangana High Court (2021-09-28)
• M/s Park Health Systems Private Limited v. The Principal Chief Commissioner of Income Tax — Telangana High Court (2021-09-28)
• The Commissioner v. M/s. Qualcomm India Pvt Ltd — Telangana High Court (2021-09-28)
• The English and Foreign Languages University v. Union of India — Telangana High Court (2021-09-28)
• General Manager v. K. Padmaja — Telangana High Court (2021-09-28)
• M/S. PATEL ENGINEERING LTD, HYD v. ASST COMMR (CT) LTU, HYD AND 3 OTHERS — Telangana High Court (2021-09-28)
• V. Ramaswamy v. The State of Telangana and 2 others — Telangana High Court (2021-09-28)