T. VINOD KUMAR

717 recorded High Court judgment(s) · 2025–2026

Courts

Madras High Court

717

CLOSED	227
WITHDRAWN DISMISSED	155
DISMISSED	122
ALLOWED	63
DISMISSED FOR NON-PROSECUTION	62
ORDERED	38
DISPOSED OF	35
DISMISSED AS INFRUCTUOUS	8

S.Gopi, v. Dr.K.Gopal, I.A.S., and another — Madras High Court (2026-06-05)
V.RAVICHANDRAN v. THE DIRECTOR — Madras High Court (2026-06-03)
DR.P.GAJIVARADHAN, v. DIRECTOR OF COLLEGIATE — Madras High Court (2026-06-03)
DR. P.SUBBIAH, v. THE DIRECTOR OF COLLEGIATE — Madras High Court (2026-06-03)
K.SIVALINGAM v. THE DIRECTOR — Madras High Court (2026-06-03)
A. VENKATACHALAM v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2026-06-02)
DR.R.KANDASAMY v. STATE OF TAMILNADU — Madras High Court (2026-06-02)
L.Sivakumar v. The Director of Elementary Education — Madras High Court (2026-06-01)
P.Rajendhiran (Rtd SI-HC No.6784) v. The Government of Tamil Nadu — Madras High Court (2026-06-01)
S.Pushpalatha v. The Principal secretary — Madras High Court (2026-06-01)