T.VINOD KUMAR,A.RAJASHEKER REDDY

20 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• Manoj Kumar Agarwal v. M/s Rajeev Jain — Telangana High Court (2022-02-18)
• Mohammed Ismail v. State of Telangana and 3 Others — Telangana High Court (2021-10-05)
• B Prasada Rao and 5 Others v. State of Telangana and 3 Others — Telangana High Court (2021-10-05)
• M/s. Hira Pan Store v. The State of Telangana and 4 others — Telangana High Court (2021-10-05)
• Sanjay Agarwal and 2 others v. Union of India and 2 others — Telangana High Court (2021-10-05)
• Muralidhar Reddy v. Mohammed Khaja Kureshi — Telangana High Court (2021-10-05)
• Techtran Polylenses Limited v. Union of India — Telangana High Court (2021-10-05)
• M/s.Janaki Rama Enterprises [P] Ltd v. Dy.Commissioner of Income Tax — Telangana High Court (2021-10-05)
• THE COMMISSIONER OF INCOME TAX-I, HYDERABAD v. FIBARS INFRATECH PVT LTD., HYDERABAD — Telangana High Court (2021-10-04)
• Smt. Pathri Naramma v. Pathri Banaiah — Telangana High Court (2021-10-04)