LexT.VINOD KUMAR
9,197 recorded High Court judgment(s) · 2019–2025
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 9197 |
Disposal nature
| DISPOSED OF NO COSTS | 3774 |
| CLOSED NO COSTS | 1824 |
| WITHDRAWN | 1307 |
| ORDERED | 699 |
| DISMISSED | 464 |
| DISMISSED AS INFRUCTUOUS | 406 |
| ALLOWED NO COSTS | 399 |
| DISMISSED NO COSTS | 117 |
Recent judgments
- Smt. Khaisar Sabiha v. Sri Yogesh Agarwal — Telangana High Court (2025-07-28)
- M/s.Elite Foundation a Partnership Firm, v. AqeelaSubhani and 3 others — Telangana High Court (2025-07-28)
- M. Sreeshwan v. The State of Telangana — Telangana High Court (2025-07-28)
- Jagannath Sashidar v. The State of Telangana — Telangana High Court (2025-07-28)
- M/s Balaji Avenues LLP and 7 Others v. T. M. Tyres Limited and 3 Others — Telangana High Court (2025-07-28)
- Kattam Ramulu v. The State of Telangana — Telangana High Court (2025-07-28)
- Maloth Balu v. The State of Telangana — Telangana High Court (2025-07-28)
- Ananth VLN Gotety v. The State of Telangana — Telangana High Court (2025-07-28)
- Avirendla Danial, v. The State of Telangana — Telangana High Court (2025-07-28)
- Kanakamadi Mallesh Goud v. Telangana State Home Dept — Telangana High Court (2025-07-28)