T. VAIPHEI, ACTING

321 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• NIRMAL KR. NATH and ORS v. THE STATE OF TRIPURA — Tripura High Court (2016-09-20)
• AJOY BISWAS v. L.A.COLLECTOR and ORS — Tripura High Court (2016-09-19)
• LILA BATI KALAI and ANR v. UTTAM SARKAR and ANR — Tripura High Court (2016-09-19)
• PALTU RANJAN NDAS v. BENI MADHAV BHATTACHARJEE — Tripura High Court (2016-09-19)
• SANJOY BISWAS v. L.A.COLLECTOR and ORS — Tripura High Court (2016-09-19)
• NEW INDIA ASSURANCE COMPANY LTD. v. NAKUL CH. DAS and ORS — Tripura High Court (2016-09-19)
• ANIL CHANDA v. FHANIL CH. GAN and ANR — Tripura High Court (2016-09-19)
• SAMARJIT CHAKMA v. FHANIL CH. GAN and ANR — Tripura High Court (2016-09-19)
• KHOKAN DAS v. FHANIL CH. GAN and ANR — Tripura High Court (2016-09-19)
• MANJU DEBBARMA AND ORS v. THE NEW INDIA ASSURANCE CO LTD AND ANR — Tripura High Court (2016-09-15)