T. VAIPHEI

926 recorded High Court judgment(s) · 2016–2018

Courts

Tripura High Court

926

Disposed Of	545
Dismissed	167
Withdrawn	78
Allowed	47
Rejected	39
Partly Allowed	21
Closed	13
Dissmiss For Default/Non-Prosecution	10

SUMAN DEB v. STATE OF TRIPURA — Tripura High Court (2018-02-27)
PRITAM PAUL CHOWDHURY v. STATE OF TRIPURA — Tripura High Court (2018-02-23)
BISWAJIT BAIDYA @ CHIRANJIB BAIDYA v. THE STATE OF TRIPURA — Tripura High Court (2018-02-23)
BILLAL MIAH ON BEHALF OF ACCD. JEWEL MIAH v. THE STATE OF TRIPURA — Tripura High Court (2018-02-22)
SANJOY DEBBARMA v. THE STATE OF TRIPURA — Tripura High Court (2018-02-21)
PANKAJ DAS v. THE STATE OF TRIPURA — Tripura High Court (2018-02-21)
SARANJIT DEBBARMA ON BEHALF OF ACCUSED SACHIN DEBBARMA v. THE STATE OF TRIPURA — Tripura High Court (2018-02-21)
SULAMAN HOSSAIN v. THE STATE OF TRIPURA — Tripura High Court (2018-02-21)
DEBABRATA SARKAR AND ORS v. State Of Tripura — Tripura High Court (2018-02-21)
MADAN GOPAL ACHARJEE v. JOYDEB ACHARJEE — Tripura High Court (2018-02-19)