LexT.V.THAMILSELVI
5,373 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 5373 |
Disposal nature
| ORDERED | 2228 |
| GRANTED | 658 |
| DISPOSED OF | 631 |
| ALLOWED | 560 |
| DISMISSED | 537 |
| PARTLY ALLOWED | 448 |
| CLOSED | 131 |
| WITHDRAWN DISMISSED | 103 |
Recent judgments
- SHYAM KRISHNASWAMY v. GOMATHY MANI — Madras High Court (2026-06-05)
- R.THENMOZHI v. M.CHINNATHAMBI — Madras High Court (2026-06-04)
- T. Yuvaraj v. The Union of India — Madras High Court (2026-06-04)
- S.Raju v. Harithra Devi — Madras High Court (2026-06-03)
- M. Mani v. The State of Tamil Nadu — Madras High Court (2026-06-03)
- K.Arya Vaizshnauvi v. K.Jayanth Kumar — Madras High Court (2026-06-02)
- Nagarathinam, v. Nethaji — Madras High Court (2026-06-02)
- J. Santhosh v. M. Nirmal Kumar — Madras High Court (2026-06-02)
- Suresh v. P.Chandrakumari (Died) 1. M.Sheela — Madras High Court (2026-06-02)
- K.Tamilselvi v. Margadarsi Chits Private limited — Madras High Court (2026-06-01)