T.V.THAMILSELVI

23,773 recorded High Court judgment(s) · 2019–2025

Courts

Disposal nature

Recent judgments

• BAYRAPPA v. SMA TRANSPORTS — Madras High Court (2025-06-09)
• SOODAMANI v. RAJAMANICKAM(died) — Madras High Court (2025-06-09)
• RAJESWARI v. MANIMOHAN — Madras High Court (2025-06-09)
• THE MANAGING DIRECTOR v. AATHI DEVI — Madras High Court (2025-06-09)
• P. Elango Eswaramoorthy v. K. Sudhakar — Madras High Court (2025-06-06)
• S.SUBRAMANIAN v. Udhaya Raja — Madras High Court (2025-06-06)
• KRISHNAN v. M.SENTHIL — Madras High Court (2025-06-06)
• RENUGOPAL v. R.SAKTHIVEL — Madras High Court (2025-06-06)
• M. SELVAKUMAR v. K. PRABHU — Madras High Court (2025-06-06)
• KALAISELVI v. SELVAM — Madras High Court (2025-06-06)