T.V. NALAWADE, SUNIL K. KOTWAL
1,194 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1194 |
Disposal nature
| Disposed off/Dismissed for default | 956 |
| DISPOSED OFF | 52 |
| Admitted/Allowed/Granted/Rule Absolute | 49 |
| Dismissed/Rule Discharged | 45 |
| Withdrawn | 19 |
| APPEAL DISMISSED/CONFIRMED | 17 |
| RULE ABSOLUTE | 13 |
| DISMISSED | 12 |
Recent judgments
- BHARAT ANKUSHRAO OLEKAR AND OTHERS v. PANDURANG NIVARUTTI MONE AND OTHERS — Bombay High Court (2019-06-07)
- VIJAY UTTAMRAO KALE AND ORS v. PANDURANG NIVARUTTI MONE AND ORS — Bombay High Court (2019-06-07)
- VIJAY UTTAMRAO KALE AND OTHERS v. PANDURANG NIVARUTTI MONE AND OTHERS — Bombay High Court (2019-06-07)
- NANDKISHOR WAMANRAO DESHMUKH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-06-07)
- BHARAT ANKUSHRAO OLEKAR AND ORS v. PANDURANG NIVARUTTI MONE AND ORS — Bombay High Court (2019-06-07)
- NANDKISHOR WAMANRAO DESHMUKH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-06-07)
- SAKHARAM DIGAMBARRAO MAHAJAN v. PRAKASH VINAYAKRAO DOIPHODE AND OTHERS — Bombay High Court (2019-04-18)
- SANJAY BANSILAL PAREKH v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2019-04-18)
- SANGITA KISAN SAGALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-03-29)
- KAUSALYABAI LAXMINARAYAN GANGAKISHAN v. RUKHMINIBAI ZELAJI WAKTE AND ORS — Bombay High Court (2019-03-29)
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