LexT.V. NALAWADE, S. M. GAVHANE
183 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 183 |
Disposal nature
| RULE ABSOLUTE | 37 |
| APPEAL DISMISSED/CONFIRMED | 30 |
| DISPOSED OFF | 30 |
| APPLICATION ALLOWED | 23 |
| DISMISSED | 20 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 11 |
| APPEAL ALLOWED/REVERSED | 10 |
| Disposed off/Dismissed for default | 9 |
Recent judgments
- SAINATH ANNASAHEB WAGHCHAURE AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-03-03)
- DADARAO SHRIPAT THORAT AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-03-03)
- SHAIKH SALMAN S/O. SHAIKH LAL v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-12-16)
- MANOHAR YOHAN MALGE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-12-12)
- THE STATE OF MAHARASHTRA v. JUBER ASHPAK SHAIKH AND ANR — Bombay High Court (2019-12-12)
- RIZWAN FAROOQ SHAIKH AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-12-12)
- MUZAFFAR PAPABHAI SHAIKH (PW BROTHER OF DECEASED) v. JUBER ASHPAK SHAIKH AND ANR — Bombay High Court (2019-12-12)
- PRALHAD NARHARI KALE AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-12-11)
- VAISHALI WD/O. RAJESH JOSHI AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-12-11)
- DAYANAND S/O. SANJAY DESHMUKH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-11)