LexT.V. NALAWADE, MANGESH S. PATIL
204 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 204 |
Disposal nature
| RULE ABSOLUTE | 94 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 35 |
| APPLICATION ALLOWED | 34 |
| DISPOSED OFF | 17 |
| DISMISSED | 11 |
| Disposed off/Dismissed for default | 6 |
| APPEAL ALLOWED/REVERSED | 3 |
| RULE DISCHARGED | 2 |
Recent judgments
- LAXMAN S/O PANDURANG SHINDE AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-09-03)
- DNYANESHWAR VISHWANATH BORADE v. SHRI SAIBABA SANSTHAN VISHWASTHA VYAVASTHA AHMEDNAGAR — Bombay High Court (2020-08-31)
- SIDDHARTH RAMKRUSHNA CHITTE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2020-08-25)
- VANDANABAI W/O. DEVRAO JADHAV v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2020-08-25)
- KHANDU S/O JIVRAJ BHANGE v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-08-21)
- LAXMAN S/O SUBHASH BHANGE and ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-08-21)
- KHANDU S/O JIVRAJ BHANGE v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-08-21)
- NARAYAN SHIVRAM KAVLE C.NO.7552 v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-08-21)
- SATISH S/O. GANPAT GADEWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-08-18)
- RAMA S/O. MAROTI GHONGDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-08-18)