LexT.V. NALAWADE, K. K. SONAWANE
361 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 361 |
Disposal nature
| RULE ABSOLUTE | 153 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 54 |
| APPLICATION ALLOWED | 53 |
| Disposed off/Dismissed for default | 37 |
| DISMISSED | 33 |
| DISPOSED OFF | 16 |
| APPEAL ALLOWED/REVERSED | 11 |
| RULE DISCHARGED | 2 |
Recent judgments
- AAMIR BABANSAB SHAIKH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-02-11)
- AAMIR BABANSAB SHAIKH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-02-11)
- KAMALBAI MANGAL PAWAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2020-01-09)
- THE STATE OF MAHARASHTRA v. SANTOSH VISHNU LONKAR AND OTHERS — Bombay High Court (2019-10-17)
- BABU S/O. DASHRATH KALWANE (C-8741) v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-10-17)
- SANTOSH VISHNU LONKAR AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-10-17)
- SANTOSH VISHNU LONKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-10-17)
- VACHHALABAI W/O. BHARAT SHINDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-17)
- BHAGWAN @ MAHARU RAGHO KOLI v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-10-16)
- M/S AKRUT CONSTRUCTIONS v. LAKHBIR SINGH CHHABDA SARDAR SINGH CHHABADA AND ORS — Bombay High Court (2019-10-16)