T.V. NALAWADE, ARUN M. DHAVALE
151 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 151 |
Disposal nature
| DISPOSED OFF | 89 |
| APPEAL DISMISSED/CONFIRMED | 19 |
| Dismissed/Rule Discharged | 9 |
| Disposed off/Dismissed for default | 8 |
| Admitted/Allowed/Granted/Rule Absolute | 7 |
| DISMISSED | 4 |
| APPEAL ALLOWED/REVERSED | 4 |
| Withdrawn | 4 |
Recent judgments
- THE STATE OF MAHARASHTRA v. ARJUN POMA CHAVAN — Bombay High Court (2018-03-20)
- REENA MAHENDRA WAHULE v. MAHENDRA KADUBA WAHULE — Bombay High Court (2018-02-22)
- REENA MAHENDRA WAHULE v. MAHENDRA KADUBA WAHULE — Bombay High Court (2018-02-22)
- THE STATE OF MAHARRASHTRA v. GAUTAM GOVINDRAO SHINDEE — Bombay High Court (2018-02-09)
- GAUTAM GOVINDRAO SHINDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-02-09)
- STATE OF MAHARASHTRA v. NAMDEO SANTU BADHE — Bombay High Court (2018-02-09)
- AFSARKHAN @ AYYUBKHAN S/O HUSSAIN KHAN v. STATE OF MAHA — Bombay High Court (2018-01-24)
- THE STATE OF MAHARASHTRA v. RAMRAO VITTHAL DALVE and ORS. — Bombay High Court (2018-01-17)
- MADHAV NEELKANTH THOMBE and ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-01-17)
- THE STATE OF MAHARASHTRA v. RAMRAO VITTHAL DALVE and ORS. — Bombay High Court (2018-01-17)
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