LexT.V. NALAWADE, A.M. BADAR
20 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 20 |
Disposal nature
| Admitted/Allowed/Granted/Rule Absolute | 19 |
| Disposed off/Dismissed for default | 1 |
Recent judgments
- THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION LTD. v. DATTATRAYA NARAYAN MOTADE AND OTHERS — Bombay High Court (2014-07-25)
- THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION LTD. v. YASHWANT KASHIRAM SHIRSATH AND OTHERS — Bombay High Court (2014-07-25)
- GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION v. BAPU JAYWANTA SHIRSATH AND OTHERS — Bombay High Court (2014-07-25)
- THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION LTD. v. VASANT BALASAHEB CHAVAN AND OTHERS — Bombay High Court (2014-07-25)
- GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION v. BABU VITHOBA HARIDAS AND ANOTHER — Bombay High Court (2014-07-25)
- THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION LTD. v. GOVIND VENKAT BHANDARE AND OTHERS — Bombay High Court (2014-07-25)
- THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION LTD. v. VASANT BALASAHEB CHAVAN AND OTHERS — Bombay High Court (2014-07-25)
- NIWARTI VITHAL SHLKE AND ANR v. THE EXECUTIVE ENGINEER CONSTRUCTION RAILWAYBOARD CAMPAT LATUR RAILWAY STATION COMPOUND LATUR AND A — Bombay High Court (2014-07-25)
- THE GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION LTD. v. YASHWANT KASHIRAM SHIRSATH AND OTHERS — Bombay High Court (2014-07-25)
- GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION v. JANARDHAN KISHANRAO MOTADE AND OTHERS — Bombay High Court (2014-07-25)