T. V. NALAWADE
101 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 101 |
Disposal nature
| Allowed | 44 |
| Dismissed | 17 |
| Disposed of | 15 |
| Rejected | 6 |
| Withdrawn | 5 |
| Rule made absolute | 3 |
| Partly allowed | 3 |
| Remanded | 3 |
Recent judgments
- MR. MILAGRES SALES COUTINHO v. MR. SHIVAJI P. GAWANDE AND ANR., — Bombay High Court (2014-02-05)
- STATE THROUGH P.P v. ABDUL KARIM HODUR — Bombay High Court (2014-02-05)
- SHRI ANIL SHETGAONKAR v. THE STATE THROUGH POLICE INSPECTOR — Bombay High Court (2014-02-05)
- SHRI PARESH POROBO v. THE STATE THROUGH POLICE INSPECTOR — Bombay High Court (2014-02-05)
- MR. MILAGRES SALES COUTINHO v. MR. SHIVAJI P. GAWANDE AND ANR., — Bombay High Court (2014-02-05)
- GOA PLAST PVT. LTD. THROUGH ITS P.O.A. SHRI. ISHWAR B. MUCHANDI v. SHRI. CHICO URSULA D'SOUZA — Bombay High Court (2014-02-04)
- MRS. LEDNITE JERRY D'SA ALIAS LUNITA D'SA v. MR. VASANT NARAYAN VADYAR — Bombay High Court (2014-02-04)
- GOA PLAST PVT. LTD. THROUGH ITS P.O.A. SHRI. JOSE JOE RALPH v. SHRI CHICO URSULA D'SOUZA — Bombay High Court (2014-02-04)
- SHRI. ANTONIO TIAGO D'COSTA (DECEASED) AND ANR., v. THE UNION OF INDIA THROUGH SECRETARY AND 10 ORS., — Bombay High Court (2014-02-03)
- MR. MAHAMMAD GAUS BIZLI AND ANR., v. SMT. FATIMA BI BIZLI — Bombay High Court (2014-02-03)
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