LexT.V.MASILAMANI
32 recorded High Court judgment(s) · 2004–2006
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 32 |
Disposal nature
| DISMISSED | 9 |
| (unspecified) | 6 |
| ALLOWED | 6 |
| DISPOSED OF | 4 |
| PARTLY ALLOWED | 3 |
| ALLOWED WITH DIRECTION | 1 |
| MODIFIED | 1 |
| DISMISSED WITH COST | 1 |
Recent judgments
- SRINIVASAN PILLAI v. SUBRAMANIAN AND OTHERS — Madras High Court (2006-05-16)
- M.S.M.UWIZE,SRILANKAN v. STATE BY — Madras High Court (2006-05-16)
- S.VIJAYARAMAN, v. THE SPECIAL TAHSILDAR, — Madras High Court (2006-04-26)
- PAVADAI PADAYACHI v. ARUMUGAM — Madras High Court (2006-04-26)
- 1. ANANDA GOUNDER v. 1. BALAKRISHNA GOUNDER — Madras High Court (2006-04-25)
- S.SUKUMAR,S/O.SIVASUBRAMANIAN v. M.RANGASAMY GOUNDER, — Madras High Court (2006-04-25)
- PRECISION CONTROLS v. TUBE INVESTMENTS OF INDIA LTD — Madras High Court (2006-04-20)
- TMT.RADHA @ BOOMA, v. 0.PALANISWAMY GOUNDER, REP.BY — Madras High Court (2006-04-20)
- H.ABDUL ALEEM v. H.RAHIMA BI — Madras High Court (2006-04-20)
- ALEXANDER JOSEPH S/O.MARSHEL v. D.RAMAJAYAM S/O.DEVARAJ — Madras High Court (2006-04-20)