T.V.ANILKUMAR

1,214 recorded High Court judgment(s) · 2015–2021

Courts

Disposal nature

Recent judgments

• SINU SAM OOMMEN v. SUSAN GEORGE — Kerala High Court (2021-07-06)
• SINU SAM OOMMEN v. SUSAN GEORGE — Kerala High Court (2021-07-06)
• A.V.GOPALAKRISHNA SHENOY v. A.V.MITHRA DEVI ALIAS MITRHA R, RAO — Kerala High Court (2021-05-17)
• K.SAKKEER HUSSAIN v. STATE OF KERALA — Kerala High Court (2021-05-17)
• BENCY SAJI v. STATE OF KERALA — Kerala High Court (2021-05-17)
• A.S.SURESH SHENOY v. A.V.MITHRA DEVI @ MITHRA R. RAO — Kerala High Court (2021-05-17)
• MUHAMMED KUTTY K. v. STATE OF KERALA — Kerala High Court (2021-05-17)
• SAJI JOSEPH v. STATE OF KERALA — Kerala High Court (2021-05-17)
• KRISHNA PRABHA v. SREEKUMAR M.V. — Kerala High Court (2021-04-09)
• SUJINA BEGUM SHA v. SAFIYA BEEVI — Kerala High Court (2021-04-09)