LexT.SUNIL CHOWDARY,VILAS V.AFZULPURKAR
47 recorded High Court judgment(s) · 2011–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 46 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 18 |
| DISMISSED NO COSTS | 14 |
| DISPOSED OF NO COSTS | 7 |
| CLOSED NO COSTS | 4 |
| ALLOWED NO COSTS | 3 |
| WITHDRAWN | 1 |
Recent judgments
- Mamidi Venu Madhav, v. Sri M. Mahendar Reddy, I.P.S, — Telangana High Court (2016-02-18)
- S.A.Karimullah, v. Mr. Abdul Hameed, — Telangana High Court (2015-11-07)
- Gadikota Ramanaiah v. Sri P.Ramchandraiah, — Telangana High Court (2015-11-07)
- Ongole Seshagiri, v. Smt.Padmaja Rani, — Telangana High Court (2015-11-07)
- Maddasani Venkateswara Rao, v. Sri L. Srikanth — Telangana High Court (2015-11-07)
- Andhra Bank SC AND ST Empl. Welf. Association v. V. Sulaiman, — Telangana High Court (2015-11-07)
- M/s Baba Rice Traders v. M/s State Bank of India — Telangana High Court (2015-05-28)
- M/s. Nataraj Steels Private Limited v. The State of Andhra Pradesh — Telangana High Court (2015-05-28)
- Pinniboina Ramaiah, v. State of Andhra Pradesh, — Telangana High Court (2015-05-28)
- Smt. Syed Sulthana v. The Station House Officer, — Telangana High Court (2015-05-28)