LexT.SUNIL CHOWDARY
14,242 recorded High Court judgment(s) · 1995–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 14207 |
| Andhra Pradesh High Court | 35 |
Disposal nature
| DISMISSED | 3630 |
| WITHDRAWN | 3118 |
| DISPOSED OF NO COSTS | 2399 |
| ALLOWED NO COSTS | 1799 |
| DISMISSED AS INFRUCTUOUS | 1429 |
| CLOSED NO COSTS | 696 |
| DISMISSED FOR DEFAULT | 544 |
| PARTLY ALLOWED NO COSTS | 197 |
Recent judgments
- B R A VR CHARITABLE TRUST, SECUNDERABAD v. SRI S.H. MAHESH LAL, R.R.DIST AND 2 OTHERS — Telangana High Court (2019-02-11)
- V.M.PRASAD RAO v. STATE OF AP — Andhra Pradesh High Court (2019-01-24)
- P PRIYANAKA v. Mr. Reddiboina Saidulu — Telangana High Court (2018-12-31)
- SYED JURAIR ABBAS AZAM, HYDERABAD AND ANR v. SYED AZIZ AZAM, HYDERABAD — Telangana High Court (2018-12-28)
- KUM B. SIREESHA, HYDERABAD v. B SHANKER REDDY, SANGAREDDY DIST AND 6 OTHERS — Telangana High Court (2018-12-28)
- Gumpenapalli Sulochana v. Gandla Purna Chander Rao — Telangana High Court (2018-12-28)
- Mannem Amarnath Reddy, v. The Assistant Commissioner, The Assistant Commissioner, and 2 others — Telangana High Court (2018-12-28)
- M/s. D. Muthilingam and Guru Venkatesh v. D. Nageshwar Rao — Telangana High Court (2018-12-28)
- THE BAJAJ ALIANZ GENERAL INSURANCE COMPANY LIMITED v. SRI K. SALESWARAM AND ANOTHER — Telangana High Court (2018-12-28)
- Chevula Siva Prasad , Sivaiah, v. Chevulla Suneetha — Telangana High Court (2018-12-28)