LexT. SUDANTHIRAM
676 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 676 |
Disposal nature
| ORDERED | 182 |
| DISMISSED | 133 |
| WITHDRAWN DISMISSED | 112 |
| ALLOWED | 76 |
| CLOSED | 70 |
| DISMISSED AS WITHDRAWAL | 36 |
| PARTLY ALLOWED | 26 |
| DISPOSED OF | 25 |
Recent judgments
- A.P.PILLAI v. INSPECTOR OF POLICE — Madras High Court (2013-08-13)
- ELANGOVAN, v. THE INSPECTOR OF POLICE, — Madras High Court (2013-08-07)
- V.KUPPUSAMY v. K.S.NALLATHAMBI — Madras High Court (2013-07-25)
- V.SRINIVASAN v. D.SRINIVASAN — Madras High Court (2013-07-24)
- HAJI WAPPA v. THE INSPECTOR OF POLICE — Madras High Court (2013-07-19)
- CRL A/935/2006 of S.PRADAP CHANDRAN Vs — Madras High Court (2013-07-05)
- R.VENKATESAN v. THE INSPECTOR OF POLICE — Madras High Court (2013-07-03)
- SUPERINTENDENT, v. 1. S.V.S. CHIDAMBARAM NADAR & — Madras High Court (2013-07-01)
- MURUGAN v. INSPECTOR OF POLICE — Madras High Court (2013-06-25)
- M/S.SAI BALA CREDITS (P) LTD v. P.S.SETHURAMAN — Madras High Court (2013-06-18)