T.S.THAKUR

42 recorded High Court judgment(s) · 1998–1998

Courts

Disposal nature

Recent judgments

• T.V.VIEWERS CLUB v. THE E.T.O/C.T.O, CHICKMAGALUR — Karnataka High Court (1998-06-30)
• ADHUNIKA EDN SOCIETY v. GOVT OF KAR & ORS — Karnataka High Court (1998-06-30)
• GAANASREE CULTURAL SOCIAL E.ASSN v. STATE OF KARNATAKA — Karnataka High Court (1998-06-30)
• M.SELVARAJ v. COMMR.OF COMML.TAXES & ORS. — Karnataka High Court (1998-06-18)
• C.M.GANAPTHI v. THE AGRL.INCOME TAX OFFICER,MA — Karnataka High Court (1998-06-18)
• HAGAMILAL v. STATE OF KARNATAKA & ANR — Karnataka High Court (1998-06-18)
• DEEPAK ANTIL v. REGR.,B'LORE UNI & ANR — Karnataka High Court (1998-06-18)
• KASTURI FOODS AND CHEMICALS v. STATE AND ORS. — Karnataka High Court (1998-06-18)
• M/S KAR.MINERALS & MAUFT CO. L v. ASST.COMMER.COMMRL.TAXES & ANR — Karnataka High Court (1998-06-18)
• C.P.APPANNA v. WEALTH TAX OFFICER, MERCARA,KO — Karnataka High Court (1998-06-18)