T. S. SIVAGNANAM, V.BHAVANI SUBBAROYAN
1,587 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1587 |
Disposal nature
| DISMISSED | 895 |
| DISMISSED AS WITHDRAWAL | 227 |
| ALLOWED | 206 |
| DISPOSED OF | 125 |
| WITHDRAWN DISMISSED | 38 |
| CLOSED | 30 |
| PARTLY ALLOWED | 26 |
| ORDERED | 17 |
Recent judgments
- SYLVANUS BUILDERS AND DEVELOPERS LTD v. MR.K.SRIKAR REDDY — Madras High Court (2021-09-03)
- S.SARVOTHAMAN v. D.SILAMBARASAN — Madras High Court (2021-08-17)
- M/S. PLASTIC SALES CORPPORATI v. THE TAMILNADU SALES TAX APPELL — Madras High Court (2021-03-26)
- M/S.SURESH INDUSTRIES v. THE SALES TAX APPELLATE — Madras High Court (2021-03-26)
- SHRI F. SUSAI RAJU, v. INCOME TAX OFFICER — Madras High Court (2021-03-26)
- M/S.PADI KUMARAN NAGAR v. The commissioner — Madras High Court (2021-03-05)
- P.JOHN IIANGO v. S.RAJINIKUMAR — Madras High Court (2021-03-05)
- V.B.R.Menon, B.E (Mech), v. The Secretary to Government — Madras High Court (2021-01-11)
- SUBASH SUBRAMANIAN v. PR.COMMISSIONER OF — Madras High Court (2020-12-23)
- ANANDKUMAR v. THE ASSISTANT COMMISSIONER OF INCOME TAX — Madras High Court (2020-12-23)
Lex